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Hyderabad High Court Allows Hyderabad Airport to Charge User Fees - (09 Oct 2015)

Hyderabad High Court has allowed imposition of user development fee at Hyderabad airport. The high court has given a ruling in favour of GMR Hyderabad International Airport, which will now enable the airport to collect tariff (fees), as was earlier collected.

Tags : HYDERABAD HIGH COURT  HYDERABAD AIRPORT  

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