NCLAT: Can’t Dismiss Restoration App. if Filed in 30 Days from Date of Dismissal of Original App.  ||  Delhi HC: Communication between Parties through Whatsapp Constitute Valid Agreement  ||  Delhi HC Seeks Response from Govt. Over Penalties on Petrol Pumps Supplying Fuel to Old Vehicles  ||  Centre Notifies "Unified Waqf Management, Empowerment, Efficiency and Development Rules, 2025"  ||  Del. HC: Can’t Reject TM Owner’s Claim Merely because Defendant Could have Sought Removal of Mark  ||  Bombay HC: Cannot Treat Sole Director of OPC, Parallelly with Separate Legal Entity  ||  Delhi HC: Can Apply 'Family of Marks' Concept to Injunct Specific Marks  ||  HP HC: Can’t Set Aside Ex-Parte Decree for Mere Irregularity  ||  Cal. HC: Order by HC Bench Not Conferred With Determination by Roster is Void  ||  Calcutta HC: Purchase Order Including Arbitration Agreement to Prevail Over Tax Invoice Lacking it    

India and Morocco sign MoU for enhanced co-operation in healthcare, JIPMER and Marrakech Mohamed VI University Hospital sign MoU for enhanced cooperation in Telemedicine- (Press Information Bureau) (14 Dec 2017)

MANU/PIBU/1452/2017

Law of Medicine

India and Morocco signed a Memorandum of Understanding (MoU) for enhanced cooperation in the health sector, here today. Shri J. P. Nadda, Union Minister of Health & Family Welfare and Dr. Abdelkader Amara, Ministry of Health, Kingdom of Morocco signed the MoU in the presence of senior officers from the Union Health Ministry and a high level delegation from Morocco.

Shri J. P. Nadda mentioned that both the countries share a strong and rich traditional relationship. He highlighted that India is producer of quality generic medicines and drugs that are exported to more than 200 countries and has a strong and robust public health system monitored through National Health Mission. He suggested that through this framework MOU between two countries, both the countries can work together in identified areas of cooperation as both countries have much to offer to each other in the field of health.

The main areas of cooperation include the following:

Non-communicable diseases, including child cardiovascular diseases and cancer;

Drug Regulation and Pharmaceutical quality control;

Communicable Diseases;

Maternal, child and neonatal health;

Hospital twinning for exchange of good practices and

Training in administration and management of health services and Hospitals

Another MoU was signed between Jawaharlal Institute of Post Graduate Medical Education and Research (JIPMER), Puducherry and Marrakech Mohamed VI University Hospital, Morocco in the presence of both the Ministers. Under this MoU both the Institutes agreed to collaborate in the field of telemedicine. The focus areas under this MoU will be Tele-Health Care, Health Education, technical support in controlling epidemics and support in rendering second opinion on various complicated cases.

Tags : MOU   SIGNING OF   TELEMEDICINE  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved