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High Court Finds Charges Against Bhim Army Chief 'Politically Motivated', Grants Bail - (18 Dec 2017)

Single Bench of Justice Mukhtar Ahmad of the Allahabad High Court sanctioned bail while hearing the bail application filed by Chandrashekhar and his deputy Kamal Walia. Both of them were booked under charges of murder, robbery, riot and arson.

Tags : COURT   HIGH COURT  

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