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Allahabad High Court: Photo Identification System to Continue - (09 Oct 2015)

Allahabad High Court has ordered that photo identification system initiated by Allahabad High Court Bar Association (HCBA) would continue and HCBA would issue identification numbers to all those pairokars, who swear affidavit in court cases.

Tags : ALLAHABAD HIGH COURT  ALLAHABAD HIGH COURT BAR ASSOCIATION  

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