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High Court Revokes Stay on Invoking Rs 3 Crore Bank Guarantee of AgustaWestland - (18 Dec 2017)

The Italian company may have to forego the amount as it has neither deposited it in the court nor given a bank guarantee of a nationalised bank or banks such as ICICI, Axis Bank or HDFC as directed by the high court.

Tags : COURT   HIGH COURT  

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