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Massive GST Fraud Unearthed in Hyderabad, Nearly 5000 Raids Conducted - (18 Dec 2017)

The raids were conducted after department received over 10,000 complaints against small traders to big shopping malls, restaurants and even multiplexes alleging they have been charging GST on MRP, non GST items and even selling at a higher price claiming GST.

Tags : GST  

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