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2G Scam Verdict Not Today, Court Further Defers Case Till December 5 - (18 Dec 2017)

The court has also asked all the accused, including former Telecom Minister A Raja and DMK lawmaker Kanimozhi, to be present for the hearing and also issued production warrant against Unitech Managing Director Sanjay Chandra and Bollywood producer Karim Morani.

Tags : COURT  

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