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Kolkata Sessions Court Holds a Person Guilty in Ranaghat Nun Rape Case - (18 Dec 2017)

On March 14, 2015, a 72-year old nun at the Convent of Jesus and Mary at Ranaghat in the Nadia district was gang-raped by a group of people. They also decamped with cash and valuables worth Rs 6 lakh.

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