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Bharti Gets Bail on Furnishing a Personal Bond of Rs 1 Lakh - (08 Oct 2015)

A Delhi trial court in domestic violence case against AAP MLA Somnath Bharti, has ordered Bharti to report once a week to office of DCP (southwest) till the chargesheet was filed and granted bail on furnishing a personal bond of Rs.1 lakh with one surety of the same amount.

Tags : BHARTI   DOMESTIC VIOLENCE CASE  

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