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Rajasthan LDC Exam Marks Published at rhcexam.raj.nic.in; Civil Judge Cadre Recruitment 2017 closes on 21st December 2017 - (15 Dec 2017)

The Rajasthan High Court had earlier conducted the Computer Test (Speed and Efficiency Test) for the Recruitment of Lower Division Clerks (LDC) for District Courts of Rajasthan

Tags : COURT   HIGH COURT  

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