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Curious Case of Thomas Chandy's Lawyer Not Wanting to Appear before a Particular SC Bench - (15 Dec 2017)

Making the unique request, Thomas Chandy said that his appeal against the Kerala High Court order had been settled by senior lawyer Vivek Tankha, who doesn't want to appear before Justice AM Sapre on account of certain personal reasons.

Tags : COURT   SC   HIGH COURT  

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