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Notify Solid Waste Management Bye-Laws Within 3 Weeks: Delhi HC To Lt. Governor - (15 Dec 2017)

Delhi High Court has expressed its displeasure over the failure of the State in notifying the Solid Waste Management Bye-Laws, which were required to be notified in terms of the Solid Waste Management Rules, 2016, and have been framed jointly by the city’s civic bodies and environmental experts.

Tags : SUPREME COURT   SOLID WASTE  

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