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Supreme Court Refers Fixed Dose Combination Drugs Issue to Govt Expert Body - (15 Dec 2017)

Supreme Court has referred the issue of Fixed Dose Combination (FDC) drugs to the government’s expert body, Drugs Technical Advisory Board (DTAB), for a fresh review of their safety, efficacy and therapeutic justification before recommending action.

Tags : SUPREME COURT   FIXED DOSE COMBINATION  

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