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Parsi Women Married to Non-Parsis Can Visit Its Places of Worship: Supreme Court - (15 Dec 2017)

Supreme Court has allowed two Parsi sisters to participate in the last rites of their father in case of the eventuality of his death despite their marriage to non-Parsis, but said it would examine the issue of whether they can pray as Parsis in the fire temple next month.

Tags : SUPREME COURT   PARSI  

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