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'Munnabhai MBBS' Trick Lands Hospital in Soup as SC Orders Probe - (15 Dec 2017)

The top court has constituted the inquiry committee on a complaint made by the Central government and the Medical Council of India (MCI), which contended that when the inspection of the college was being done, it was discovered that sham patients were lying on the beds to fake the occupancy in the 410-bed hospital.

Tags : COURT   SC  

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