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Former Jharkhand CM Madhu Koda, Ex-Coal Secy Gupta Guilty in Coal Scam Case: Special Court, Delhi - (14 Dec 2017)

A Special Court in Delhi has held Former Jharkhand Chief Minister Madhu Koda and others guilty of varying offences including criminal conspiracy in the case pertaining to irregularities in allocation of Rajhara North coal block in Jharkhand to the Kolkata-based VISUL.

Tags : CBI   MADHU KODA  

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