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Delhi HC To Police: Install CCTVs At Vulnerable Spots, Light Up All Dark Spots - (14 Dec 2017)

Delhi High Court has directed Delhi government and Delhi Police to ensure that CCTVs are installed at all vulnerable areas in the city within eight weeks and all dark spots are lit up while stressing against shuttling the issue of augmenting the police force between ministries.

Tags : DELHI HIGH COURT   WOMEN SAFETY  

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