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Government Extends Aadhaar-Bank A/C Linking Deadline to March 31, 2018 - (14 Dec 2017)

Government has decided to notify 31st March, 2018 or six months from the date of commencement of bank account based relationship by the client, whichever is later, as the date of submission of Aadhaar number& PAN or Form 60 by the clients to the reporting entity.

Tags : AADHAAR   BANK  

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