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VHP Calls NGT's Condition on Amarnath Shrine Offerings a 'Tughlaki Fatwa' - (13 Dec 2017)

"We appeal to the Government of India to stop hurting the Hindu religious sentiments all the time for one or the other reason and to get the NGT to withdraw such a Tughlaki fatwa at once," VHP international president Pravin Togadia said.

Tags : NGT  

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