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Madras High Court Notice to Centre, Tamil Nadu Government on Animal-Borne Diseases - (06 Aug 2015)

Madras High Court has issued notices to the State and Central Governments on a PIL seeking remedial measures for preventing health hazards posed by wild animals to people residing in the offshoots of Western Ghats in the State.

Tags : MADRAS HIGH COURT   ANIMAL BORNE DISEASES  

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