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Cops Unnecessarily Implicate Many in Criminal Cases: Bombay High Court - (13 Dec 2017)

Bombay high court has said that "imprudent acts of investigators (police)" were "overburdening criminal courts" and summoned a joint police commissioner on December 20 to explain what steps, if any, are taken to ensure investigations are "honestly done''.

Tags : DELHI HIGH COURT   CRIMINAL CASE  

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