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Delhi High Court Rejects Arvind Kejriwal's Plea to Strike Down Arun Jaitley's Reply - (13 Dec 2017)

Delhi High Court has dismissed Arvind Kejriwal's plea to strike down Arun Jaitley's reply filed in response to his written submission in the second Rs 10 crore defamation suit against the Chief Minister.

Tags : DELHI HIGH COURT   DEFAMATION  

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