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NGT Issues Summon to Top Officers of Authorities over Ganga Cleaning Project - (08 Oct 2015)

National Green Tribunal (NGT) has rapped National Mission on Clean Ganga (NMCG) and Central Pollution Control board (CPCB) over Ganga cleaning project and summoned senior officers of the NMCG, Ministry of Water Resources, CPCB and UP Pollution Control Board (UPPCB) to appear before it on Friday to spell out a “clear stand” on the cleanup plan.

Tags : NATIONAL GREEN TRIBUNAL  GANGA CLEANING PROJECT  

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