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5-year-old Moves NGT Alleging Noise Pollution by Delhi Metro - (12 Dec 2017)

The NGT was hearing a plea filed by Rohini resident Samriddhi Goswami, through her father Rakesh Goswami, seeking shifting of Rohini sector 18-19 metro stations to a suitable alternate site as noise levels were found to be above 85 decibels.

Tags : NGT  

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