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Navy Offers Job in Private Company to Transgender Ex-sailor - (12 Dec 2017)

The offer was made by the Indian Navy in the Delhi High Court before a bench of Justices GS Sistani and VK Rao. It said that while there was no job in the naval force for the former sailor, it could facilitate her to get employed as a data entry operator in a private company.

Tags : HIGH COURT  

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