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SC Denies to Modify Order of Aadhaar Card Use - (08 Oct 2015)

Supreme Court has denied to modify an order, which restricted its use to public distribution system and LPG subsidy, creating a setback to government’s ambitious plan to link Aadhaar cards with the Digital India initiative and services such as banking and telecom.

Tags : SUPREME COURT   AADHAAR CARD  

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