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Questions on GST in Arthashastra, Manu on Globalisation Leave BHU Students Baffled - (12 Dec 2017)

Dr. Kaushal Kishor Mishra said, “Kautilya gave the idea of one tax one nation. He believed taxation to be a unifying factor. We can locate these trends in Arthshastra along with the taxes he determined for different products like – gold, food, vehicles in those times etc.”

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