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Delhi HC Refuses To Salvage LLM Dreams Of Candidate Allegedly Awarded Zero Marks In LLB Subject - (11 Dec 2017)

Delhi High Court has refused to come to the rescue of an LL.M. candidate who had alleged that he could not submit the requisite documents for admission as the University had wrongly awarded him zero marks in one of his LL.B. subjects

Tags : DELHI HIGH COURT   LLM   LLB  

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