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Taj Mahal Belongs to All of Us, It Must be Preserved for Future Generations: Supreme Court - (11 Dec 2017)

Supreme Court, while pulling up Uttar Pradesh Government for its adhocism towards protection of Taj Mahal, has directed it to formulate a pragmatic and futuristic policy to protect the monument saying that it belonged to people of the country and it must be preserved for at least couple of centuries

Tags : SUPREME COURT   TAJ MAHAL  

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