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NGT Holds Art of Living Responsible For Damaging Yamuna Floodpains During World Cultural Festival - (08 Dec 2017)

National Green Tribunal has held the Art of Living Foundation of Sri Sri Ravi Shankar responsible for the damage caused to the Yamuna floodplains due to holding of the World Cultural Festival organised by it in March 2016.

Tags : NATIONAL GREEN TRIBUNAL   ART OF LIVING  

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