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RBI Keeps Repo Rate Unchanged at 6%, Raises Inflation Forecast for Next Two Quarters - (06 Dec 2017)

Reserve Bank of India (RBI) has kept repo rate unchanged at 6 percent. The inflation forecast for the next two quarters has been increased from 4.2 - 4.6 per cent to 4.3- 4.7 per cent on rising crude oil and vegetable prices.

Tags : RESERVE BANK OF INDIA  

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