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RBI Notifies Increase in FPI Holding Limits - (07 Oct 2015)

Reserve Bank of India (RBI) has notified that Foreign Portfolio Investors (FPI) would be able to hold up to R1.66 lakh crore worth of government securities from October 12 onwards, an increase of Rs 13,000 crore from the current limit of Rs 1.53 lakh crore.

Tags : RESERVE BANK OF INDIA  FOREIGN PORTFOLIO INVESTORS  

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