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NGT Reveals Stage-Wise Plan for Ganga Rejuvenation - (07 Oct 2015)

National Green Tribunal (NGT) has revealed its stage-wise plan to restore the Ganga to its pristine glory. NGT said it intended to take the issue of rejuvenation of Ganga stage-wise to clean up 2,500-km stretch of the river spanning several northern and eastern states.

Tags : NATIONAL GREEN TRIBUNAL  GANGA REJUVENATION  

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