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Supreme Court Says 'Sorry' to Litigant for 13-year Delay in Case - (06 Dec 2017)

The case, which was stuck in legal tangles, had reached the apex court in 2009 and the woman, who had initially lodged the complaint in 2004 against her own brothers over alleged grabbing of her shop, had now passed away and was represented by her legal representative.

Tags : SUPREME COURT  

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