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NGT Warns UP and MP of Locking Down Mines, Thermal Plants - (07 Oct 2015)

National Green Tribunal (NGT) has warned UP, MP Governments of shutting down thermal power plants, coal mines in Singrauli and Sonebhadra, for causing acute air and water pollution, asking states whether people there have right to live.

Tags : NATIONAL GREEN TRIBUNAL  UP   MP  

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