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Delhi HC Denies Extension of Bail to a Convict in 1984 Anti-Sikh Riots Case - (07 Oct 2015)

Delhi High Court has refused to extend interim bail granted to a convict serving life term in 1984 anti-Sikh riots case and asked him to surrender notwithstanding his medical condition, saying jail authorities would take care of his health.

Tags : DELHI HIGH COURT  1984 ANTI-SIKH RIOTS CASE  

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