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Cipher, Ranbaxy Settle Patent Dispute with Actavis over Absorica - (06 Oct 2015)

Cipher Pharma Inc, along with partners Ranbaxy - a Sun Pharma firm - and Galephar Pharmaceutical Research, has entered into a patent litigation settlement with Actavis over generic version of Absorica, a drug used to treat acne.

Tags : CIPHER   RANBAXY   ABSORICA PATENT  

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