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Centre May Give 3-6 Months More for Aadhaar-PAN Linking If SC Rules in Favour, Says Official - (06 Dec 2017)

The current deadline for linking the 10-digit alphanumeric PAN (Permanent Account Number), issued by the Income Tax Department, with Aadhaar is December 31. The government has indicated to the Supreme Court that it is willing to extend this deadline toMarch 31, 2018.

Tags : SUPREME COURT  

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