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Paramhans Ramchandra Das, Ram Lalla Virajman, Prince Anjum Qadar: The Faces of Ayodhya Dispute - (06 Dec 2017)

The suit started in 1950 when Gopal Singh Visharad filed a title suit with the Allahabad High Court seeking injunction to offer <em>puja</em> (prayers) at the disputed site.

Tags : HIGH COURT  

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