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SC Begins Final Hearing in Ayodhya Dispute Day Before 25th Anniversary of Babri Demolition - (06 Dec 2017)

The Supreme Court hearing comes seven years after the Allahabad High Court had divided the disputed Ayodhya land equally between Ram Lalla Virajman, Sunni Waqf Board and Nirmohi Akhara. Petitioners, including BJP leader Subramanian Swamy, had challenged the order.

Tags : HIGH COURT   SUPREME COURT  

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