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Supreme Court Favours Law to Put a Cap on 'Astronomical' Lawyers' Fee - (06 Dec 2017)

Citing the ‘astronomical’ fee being charged by top lawyers, a bench of Justices Adarsh K Goel and Uday U Lalit recalled number of judgments passed by the top court in the past wherein appeals had been made to the lawyers to come to the aid of needy litigants.

Tags : SUPREME COURT  

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