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Bombay HC: MPID Act Applies on NSEL - (05 Oct 2015)

Bombay HC has rejected plea of National Spot Exchange Ltd (NSEL) in challenging applicability of Maharashtra Protection of Interest of Depositors in Financial Establishment Act (MPID) to Rs 5,600-crore payment crisis and said Act would apply on all exchanges in the country.

Tags : BOMBAY HC  NSEL  

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