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Junaid Khan Lynching: Punjab and Haryana High Court Turns Down Plea For CBI Probe - (06 Dec 2017)

Punjab and Haryana High Court has turned down an appeal for a CBI probe into the murder of 15-year-old Junaid Khan, who was killed after a quarrel on a train near Delhi.

Tags : PUNJAB AND HARYANA HIGH COURT   JUNAID KHAN  

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