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Supreme Court Rejects Plea to Postpone Ayodhya Hearing to July 2019 - (06 Dec 2017)

Supreme Court has thwarted a determined attempt by Sunni Waqf Board and members of minority community to postpone till July 2019 the hearing in the case for determination of ownership of the 2.77 acre Babri Masjid-Ram Janmabhoomi disputed land, and fixed February 8 for start of day-to-day hearing.

Tags : SUPREME COURT   AYODHYA  

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