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Supreme Court to SIT: Submit Status Report on Ex-CBI Director Ranjit Sinha’s Complicity In ‘Coalgate’ - (05 Dec 2017)

Supreme Court has directed the Special Investigation Team (SIT), constituted under the apex court’s order dated January 23 to probe the prima facie involvement of former CBI director Ranjit Sinha in the coal block allocation scam, to submit its status report to the Court within four weeks.

Tags : SUPREME COURT   COALGATE  

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