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RBI Eases MFI Norms to Provide Cheaper Loans to SCs Below Double Poverty Line - (05 Oct 2015)

Reserve Bank of India (RBI) has eased micro finance norm of maximum 4 % variance in interest rates for small loans offered to Scheduled Castes (SCs ) living below double poverty line in order to provide credit at cheaper rate.

Tags : RESERVE BANK OF INDIA   SC  

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