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Allahabad High Court: Formulate A Concrete Health Policy; Improve Housing Facilities For Doctors - (01 Dec 2017)

Allahabad High Court has ruled that an application for voluntary retirement cannot be rejected solely on the ground of there being a scarcity of doctors in the State. The Court also issued a slew of directions to improve the healthcare facilities in the State

Tags : ALLAHABAD HIGH COURT   HEALTH POLICY  

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