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SC Directs Schools to Spread Awareness About Dangers In ‘Blue Whale Game’ - (01 Dec 2017)

Supreme Court, while disposing of a plea seeking ban of Blue Whale game, has directed all the States and Union Territories to spread awareness in the schools run by them so as to make aware the children about the danger such games propagate by bringing people into a trap.

Tags : SUPREME COURT   BLUE WHALE GAME  

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