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CCI Imposes Rs 52.24 Crore Penalty on BCCI - (30 Nov 2017)

Competition Commission of India (CCI) has imposed a penalty of Rs. 52.24 crore on the Board of Control for Cricket in India (BCCI) for abuse of its dominant position to deny access to others looking to organize professional domestic cricket leagues.

Tags : COMPETITION COMMISSION OF INDIA   BCCI  

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