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SC Seeks BCCI Response on Chaudhry's Threat to CFO - (30 Nov 2017)

Supreme Court has sought responses from the BCCI and its treasurer Anirudh Chaudhry on allegations that he had threatened the BCCI's Chief Financial Officer (CFO) Santosh Rangnekar with "liquidation" on three occasions.

Tags : SUPREME COURT   BCCI  

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